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State of Rajasthan - Section

Section 12 in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

12. Allowances to the chairperson and members.

- The chairperson and members of the Town Vending Committee shall receive such allowances for attending meetings of the Town Vending Committee as may be determined by the chairperson of the local authority with the approval of the State Government and shall be paid out of the fund of the local authority to which the licensing fee and the charges received from street vendors are credited:Provided that in the case of non-quorum adjourned meeting, only fifty percent of allowance shall be payable.