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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Go-Seva Ayog Act, 1995

(1)The commission shall consist of fifteen members including the chairman and the vice chairman as follows:-
(a)a chairman who shall be a non-official to be nominated by the State Government,
(b)a vice chairman who shall be a non-official to be nominated by the State Government,
(c)thirteen other members, out of which seven members shall be official and six shall be non-official.