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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(l) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(l)the lessee shall, in the matter of employment, give preference to the tribals and to the persons who become displaced because of the taking up of mining operations;