Section 2(1)(h) in The Garo Hills Autonomous District Cattle Taxation Regulation, 1966

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(h)"Gaonburas" means the Gaonburas appointed as such by the Garo Hills District Council under the Assam Land and Revenue Regulation, 1886;

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