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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(a) in The Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989

(a)by affixture in the chavidi or if there is no chavidi, in any other conspicuous place in the village;