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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(2)(i) in Brahmaputra Board Act, 1980

(i)the form in which and the time when , the Board shall prepare its budget under section 20 and its annual report under section 21 , and the manner in which the accounts of the Board shall be maintained and audited under section 22;