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[Cites 0, Cited by 0] [Section 106(1)] [Section 106] [Entire Act]

State of Assam - Subsection

Section 106(1)(f) in Guwahati Metropolitan Development Authority Act, 1985

(f)Ascertaining whether any land is being or has been developed in contravention of any provisions of this Act of rules or regulations made thereunder.