Delhi High Court - Orders
Telecom Regulatory Authority Of India vs Jitendra Pratap Singh & Ors on 31 January, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12495/2021 and CM APPL. 39351/2021
TELECOM REGULATORY AUTHORITY
OF INDIA ..... Petitioner
Through: Mr. Ankur Sood, Advocate.
versus
JITENDRA PRATAP SINGH & ORS. ..... Respondents
Through: Mr. Dev P. Bhardwaj, Advocate for
R-2 & 3.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 31.01.2023
1. This hearing has been done through hybrid mode.
2. A connected LPA No.721/2018, titled 'Telecom Regulatory Authority of India v. Kabir Shankar Bose' is stated to be pending before the ld. Division Bench.
3. List on 17th August, 2023.
PRATHIBA M. SINGH, J.
JANUARY 31, 2023/dk/am Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52