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Delhi High Court - Orders

Telecom Regulatory Authority Of India vs Jitendra Pratap Singh & Ors on 31 January, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~28
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +            W.P.(C) 12495/2021 and CM APPL. 39351/2021
                                 TELECOM REGULATORY AUTHORITY
                                 OF INDIA                              ..... Petitioner
                                             Through: Mr. Ankur Sood, Advocate.
                                             versus

                                 JITENDRA PRATAP SINGH & ORS.            ..... Respondents
                                                Through: Mr. Dev P. Bhardwaj, Advocate for
                                                         R-2 & 3.
                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 31.01.2023

1. This hearing has been done through hybrid mode.

2. A connected LPA No.721/2018, titled 'Telecom Regulatory Authority of India v. Kabir Shankar Bose' is stated to be pending before the ld. Division Bench.

3. List on 17th August, 2023.

PRATHIBA M. SINGH, J.

JANUARY 31, 2023/dk/am Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.02.2023 13:12:52