Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] NCT Delhi - Subsection Section 4(a) in The Delhi Excise Act, 2009 (a)to regulate, control and monitor manufacture, possession, import, export, transport, sale and consumption of liquor and other intoxicants;
