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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(3) in The Orissa District Planning Committees Rules, 2000

(3)Notwithstanding the rejection of any nomination paper presented by or on behalf of any candidate, he may be deemed to have filed nomination paper by means of another nomination paper in respect of which no irregularity has been committed.