Telangana High Court
Smt. Lakshmi Neha Sultana, Hyderabad vs Sgri Akthar Ali Khan, Hyderabad on 13 October, 2022
Bench: Shameem Akther, Nagesh Bheemapaka
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
AT HYDERABAD
WEDNESDAY THE TWENTY FOURTH DAY OF AUGUST
TWO THOUSAND AND ELEVEN
: PRESENT:
THE HON'BLE SRI JUSTICE: V. ESWARAIAH
AND
THE HON'BLE SRI JUSTICE: G. KRISHNA MOHAN REDDY
F.C.A. No. 195 OF 2010
(Appeal under Section 19 of Family Courts Act R/w Section 47 of Guardian
& wards Act against the Order of the Court of the Judge, Family Court,
Hyderabad, made in FCOP. No. 13 of 2006 dated 19-02-2009.)
Between:
Smt. Lakshmi @ Neha Sultana D/o T.S. Bose, Occ: Housewife, R/o. Flat No. 302,
Legend Apartments, Palace Colony, Road No.45, Basheerbagh, Hyderabad.
Appellant
AND
Shri Akthar Ali Khan S/o Safdar Ali, Occ: Private Service, R/o H. No.11-4-643/A, 1st
Floor AC Guards, Lakdi-ka-pool, Hyderabad.
Respondent
The petition coming on for hearing, upon perusing the Memorandum of
grounds filed herein and the order of the High Court dated 26-04-2011 made in
FCAMP. No. 74 of 2011 and orders dated 08-07-2011 & 16-08-2011 made herein
and upon hearing the arguments of Smt. S.Vani, Advocate for the Appellant and of
Sri Mirza Nisar Ahmed Baig Nizami, Advocate for the Respondent, the Court made
the following .
ORDER:
" Heard. We are of the opinion that it is just and proper to examine the minor son of the parties herein as well as both the parties to resolve the controversy whether to recall the order with regard to the visitation rights of the father and also in regard to the alleged violation of the orders of this Court in the Contempt Case.
For appearance of the parties post on 12-09-2011."
ASSISTANT REGISTRAR // TRUE COPY // for ASSISTANT REGISTRAR To
1. The Judge, Family Court, Hyderabad.
2. Shri Akthar Ali Khan S/o Safdar Ali, Occ: Private Service, R/o H. No.11-4- 643/A, 1st Floor AC Guards, Lakdi-ka-pool, Hyderabad. (By Spl. Messenger)
3. Smt. Lakshmi @ Neha Sultana D/o T.S. Bose, Occ: Housewife, R/o. Flat No. 302, Legend Apartments, Palace Colony, Road No.45, Basheerbagh, Hyderabad. (By Spl. Messenger)
4. One CC to Smt. S. Vani, Advocate (OPUC)
5. One CC to Sri Mirza Nisar Ahmed Baig Nizami, Advocate (OPUC)
6. Two spare copies.
SAH HIGH COURT VEJ & GKMRJ DATED: 24-08-2011 NOTE: FOR APPEARANCE OF THE PARTIES POST ON 12-09-2011 ORDER FCA.NO. 195 OF 2010 DIRECTION DRAFTED BY: SAH APPROVED BY:
DRAFTED ON: 26-08-2011 HIGH COURT VEJ & GKMRJ DATED: 24-08-2011 NOTE: FOR APPEARANCE OF THE PARTIES POST ON 12-09-2011 ORDER FCA.NO. 195 OF 2010 DIRECTION