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Bombay High Court

State Of Maharashtra vs Nana China Parate(Died)L.Rs.Kalu Nana ... on 28 July, 2020

Author: Vibha Kankanwadi

Bench: Vibha Kankanwadi

                                                                           911-FA-1283-2007.odt



                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                            911 FIRST APPEAL NO.1283 OF 2007
                                   WITH FA/1323/2007
                                   WITH FA/1324/2007
                                   WITH FA/1326/2007
                                   WITH FA/1327/2007

                                  STATE OF MAHARASHTRA.
                                          VERSUS
                                  DHONDU RAMA KACHARE.

                                            ...
                        AGP for Appellant - State : Mr. A. M. Phule
                                            ...

                                          CORAM : SMT. VIBHA KANKANWADI, J.
                                          DATE     : 28-07-2020
ORDER :

. On the request of learned AGP, stand over to 31-07-2020.

[SMT. VIBHA KANKANWADI, J.] SCM (1) ::: Uploaded on - 28/07/2020 ::: Downloaded on - 29/07/2020 06:33:15 :::