Bombay High Court
State Of Maharashtra vs Nana China Parate(Died)L.Rs.Kalu Nana ... on 28 July, 2020
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
911-FA-1283-2007.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
911 FIRST APPEAL NO.1283 OF 2007
WITH FA/1323/2007
WITH FA/1324/2007
WITH FA/1326/2007
WITH FA/1327/2007
STATE OF MAHARASHTRA.
VERSUS
DHONDU RAMA KACHARE.
...
AGP for Appellant - State : Mr. A. M. Phule
...
CORAM : SMT. VIBHA KANKANWADI, J.
DATE : 28-07-2020
ORDER :
. On the request of learned AGP, stand over to 31-07-2020.
[SMT. VIBHA KANKANWADI, J.] SCM (1) ::: Uploaded on - 28/07/2020 ::: Downloaded on - 29/07/2020 06:33:15 :::