Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 6B in Income Tax Rules, 1962

6B. Expenditure on advertisement.

- Omitted by the IT (Thirty-second Amdt.) Rules, 1999, w.e.f. 19-11-1999.