Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Prevention Of Damage To Public Property Act, 1984 (a)mischief shall have the same meaning as in section 425 of the Indian Penal Code (45 of 1860);
