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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(2)The application together with the documents specified in Sub-rule (2) shall be sent by registered post or delivered by hand under acknowledgement to the competent authority.