Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Haryana - Subsection Section 4(1)(f) in Haryana Service of Engineers, Group A, Irrigation and Water Resource Department Act, 2010 (f)a person of Indian origin who has migrated from Pakistan with the intention of permanently settling in India: