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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in The Calcutta University Act, 1979.

(3)It shall be the duty of the Vice-Chancellor to ensure that the provisions of this Act, and the Statutes, the Ordinances and the Regulations, are faithfully observed, and to take such action as may be necessary for this purpose.