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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2) in The Kisan Vikas Patra Rules, 2014

(2)[ * * *] [Omitted 'The amount inclusive of interest, payable on encashment of a Certificate at any time after the expiry of its maturity period shall be Rs. 2000 for denomination of Rs. 1000 and at proportionate rate for any other denomination.' by Notification No. G.S.R. 330(E), dated 21.3.2016 (w.e.f. 23.9.2014).]