Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Tamilnadu - Subsection Section 26(2) in The Tamil Nadu Bhoodan Yagna Rules, 1959 (2)In auditing the accounts of the State Board's Fund, the auditor shall verify cash balance and state in the report whether the cash was readily forthcoming for verification.
