Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36F] [Entire Act] State of West Bengal - Subsection Section 36F(2) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 (2)The State Government may advance money or grant loans to the Board on such terms and conditions as may be determined by the State Government.
