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Calcutta High Court

Mr. Radhe Shyam Sharma vs Acc Ltd. & Anr on 12 May, 2011

Author: I.P.Mukerji

Bench: I. P. Mukerji

                       AP No. 256 of 2011
               IN THE HIGH COURT AT CALCUTTA
                Ordinary Original Civil Jurisdiction
                         ORIGINAL SIDE



                   MR. RADHE SHYAM SHARMA
                            Versus
                        ACC LTD. & ANR.


BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI

Date : 12th May, 2011.

Appearance:

Mr. P.Chowdhury, Advocate for the petitioner The Court : On the prayer made by the learned Counsel for the petitioner seeking for accommodation for one week, let this application be placed in the monthly list of June, 2011.
(I.P.MUKERJI, J.) G/