Calcutta High Court
Mr. Radhe Shyam Sharma vs Acc Ltd. & Anr on 12 May, 2011
Author: I.P.Mukerji
Bench: I. P. Mukerji
AP No. 256 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MR. RADHE SHYAM SHARMA
Versus
ACC LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 12th May, 2011.
Appearance:
Mr. P.Chowdhury, Advocate for the petitioner The Court : On the prayer made by the learned Counsel for the petitioner seeking for accommodation for one week, let this application be placed in the monthly list of June, 2011.
(I.P.MUKERJI, J.) G/