Bombay High Court
Hitesh Ramniklal Shah vs Assistant Commissioner Of Income Tax, ... on 3 July, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
1 P-6-wp-3248-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.3248 OF 2022
Kesar Terminals & Infrastructure ... Petitioner
V/s.
The Deputy Commissioner of Income tax
Circle-1 (2)(1) Mumbai & Ors. ... Respondents
WITH
WRIT PETITION (L) NO.33813 OF 2022
Imperial Serviced Officers & Property
Management Pvt. Ltd. ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle-14(1)(1), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.1705 OF 2023
Gurunanak Romell LLP,
being a Limited Liability Partnership ... Petitioner
V/s.
1. Income Tax. Officer, Ward-42-1-2 & 3 Ors. ... Respondents
WITH
WRIT PETITION NO.1685 OF 2023
Godrej and Boyce Manufacturing Co. Ltd.
Mumbai ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 14(1)(2), Mumbai and Ors. ... Respondents
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WITH
WRIT PETITION NO.1687 OF 2023
Jyotiprasad Taparia, Mumbai ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(1) (1), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.1733 OF 2023
Ashutosh Taparia, Mumbai ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 2(1) (1), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.1820 OF 2023
Aruna Taparia ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle 32(1), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.1837 OF 2023
Silverspot Trading LLP, Mumbai ... Petitioner
V/s.
Assistant Commissioner of Income Tax,
Circle -17(1), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO. 224 OF 2023
Star Board Hotels Private Limited ... Petitioner
V/s.
Income Tax Officer,
Ward 8(2)(1), Mumbai and Ors. ... Respondents
Ashvini Kakde 2 of 5
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WITH
WRIT PETITION NO.1778 OF 2023
Hexaware Technologies Limited ... Petitioner
V/s.
The Deputy Commissioner of Income tax
Circle-15 (1)(2) Mumbai & Ors. ... Respondents
WITH
WRIT PETITION (L) NO.26603 OF 2022
Gurunanak Romell LLP Borivali ... Petitioner
V/s.
Income Tax Officer Ward, 32 (1)(1)
Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.3053 OF 2022
Hitesh Ramniklal Shah ... Petitioner
V/s.
Assistant Commissioner of Income Tax
& Ors. ... Respondents
WITH
WRIT PETITION NO.3068 OF 2022
Bank of Baroda ... Petitioner
V/s.
The Deputy Commissioner of Income tax
Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO.3470 OF 2022
Sheth Iron & Steel Pvt. Ltd. ... Petitioner
V/s.
Assistant Commissioner of Income tax
& Ors. ... Respondents
Ashvini Kakde 3 of 5
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WITH
WRIT PETITION NO.1250 OF 2022
DCW Limited ... Petitioner
V/s.
Assistant Commissioner of Income tax
Circle-3 (4) Mumbai & Ors. ... Respondents
WITH
WRIT PETITION (L) NO.12185 OF 2023
Kuntal Dave ... Petitioner
V/s.
Assistant Commissioner of Income Tax
Circle 16(2) Mumbai & Ors. ... Respondents
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Mr. Atul K. Jasani for Petitioners.
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CORAM : K. R. SHRIRAM &
FIRDOSH P. POONIWALLA, JJ.
DATE : 3rd JULY 2023. P. C.:-
1. Not on board. Upon mentioning taken on board.
2. Mr. Jasani states that the ad-interim relief expires during this week.
3. Respondents to file reply and serve a copy thereof on or before 7th August 2023. Rejoinder, if any, to be filed and copy served by 28th August 2023.
4. Petition be listed on 25th September 2023.
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5. The ad-interim granted earlier to continue until 7 th October 2023.
(FIRDOSH P. POONIWALLA., J.) (K. R. SHRIRAM, J.)
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