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Bombay High Court

Hitesh Ramniklal Shah vs Assistant Commissioner Of Income Tax, ... on 3 July, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                                      1                         P-6-wp-3248-2022.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                            WRIT PETITION NO.3248 OF 2022

Kesar Terminals & Infrastructure                            ... Petitioner
      V/s.
The Deputy Commissioner of Income tax
Circle-1 (2)(1) Mumbai & Ors.                               ... Respondents

                                      WITH
                        WRIT PETITION (L) NO.33813 OF 2022

Imperial Serviced Officers & Property
Management Pvt. Ltd.                                        ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle-14(1)(1), Mumbai & Ors.                              ... Respondents

                                        WITH
                            WRIT PETITION NO.1705 OF 2023

Gurunanak Romell LLP,
being a Limited Liability Partnership                       ... Petitioner
      V/s.
1. Income Tax. Officer, Ward-42-1-2 & 3 Ors.                ... Respondents

                                        WITH
                            WRIT PETITION NO.1685 OF 2023

Godrej and Boyce Manufacturing Co. Ltd.
Mumbai                                                      ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle 14(1)(2), Mumbai and Ors.                            ... Respondents




Ashvini Kakde                                                                1 of 5




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                                        WITH
                            WRIT PETITION NO.1687 OF 2023

Jyotiprasad Taparia, Mumbai                                  ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle 2(1) (1), Mumbai & Ors.                               ... Respondents

                                        WITH
                            WRIT PETITION NO.1733 OF 2023

Ashutosh Taparia, Mumbai                                     ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle 2(1) (1), Mumbai & Ors.                               ... Respondents

                                        WITH
                            WRIT PETITION NO.1820 OF 2023

Aruna Taparia                                                ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle 32(1), Mumbai & Ors.                                  ... Respondents

                                        WITH
                            WRIT PETITION NO.1837 OF 2023

Silverspot Trading LLP, Mumbai                               ... Petitioner
      V/s.
Assistant Commissioner of Income Tax,
Circle -17(1), Mumbai & Ors.                                 ... Respondents


                                        WITH
                            WRIT PETITION NO. 224 OF 2023

Star Board Hotels Private Limited                            ... Petitioner
      V/s.
Income Tax Officer,
Ward 8(2)(1), Mumbai and Ors.                                ... Respondents



Ashvini Kakde                                                                 2 of 5




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                                        WITH
                            WRIT PETITION NO.1778 OF 2023

Hexaware Technologies Limited                               ... Petitioner
      V/s.
The Deputy Commissioner of Income tax
Circle-15 (1)(2) Mumbai & Ors.                              ... Respondents

                                      WITH
                        WRIT PETITION (L) NO.26603 OF 2022

Gurunanak Romell LLP Borivali                               ... Petitioner
     V/s.
Income Tax Officer Ward, 32 (1)(1)
Mumbai & Ors.                                               ... Respondents

                                        WITH
                            WRIT PETITION NO.3053 OF 2022

Hitesh Ramniklal Shah                                       ... Petitioner
     V/s.
Assistant Commissioner of Income Tax
& Ors.                                                      ... Respondents

                                        WITH
                            WRIT PETITION NO.3068 OF 2022

Bank of Baroda                                              ... Petitioner
     V/s.
The Deputy Commissioner of Income tax
Mumbai & Ors.                                               ... Respondents

                                        WITH
                            WRIT PETITION NO.3470 OF 2022

Sheth Iron & Steel Pvt. Ltd.                                ... Petitioner
     V/s.
Assistant Commissioner of Income tax
& Ors.                                                      ... Respondents




Ashvini Kakde                                                                3 of 5




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                                        WITH
                            WRIT PETITION NO.1250 OF 2022

DCW Limited                                                      ... Petitioner
      V/s.
Assistant Commissioner of Income tax
Circle-3 (4) Mumbai & Ors.                                       ... Respondents

                                      WITH
                        WRIT PETITION (L) NO.12185 OF 2023

Kuntal Dave                                                      ... Petitioner
      V/s.
Assistant Commissioner of Income Tax
Circle 16(2) Mumbai & Ors.                                       ... Respondents

                                           -----
Mr. Atul K. Jasani for Petitioners.
                                           -----

                                     CORAM :        K. R. SHRIRAM &
                                                   FIRDOSH P. POONIWALLA, JJ.
                                     DATE      :   3rd JULY 2023.

P. C.:-

1. Not on board. Upon mentioning taken on board.

2. Mr. Jasani states that the ad-interim relief expires during this week.

3. Respondents to file reply and serve a copy thereof on or before 7th August 2023. Rejoinder, if any, to be filed and copy served by 28th August 2023.

4. Petition be listed on 25th September 2023.

Ashvini Kakde                                                                     4 of 5




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5. The ad-interim granted earlier to continue until 7 th October 2023.




(FIRDOSH P. POONIWALLA., J.)                         (K. R. SHRIRAM, J.)




Ashvini Kakde                                                                 5 of 5




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