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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(6) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(6)With regard to presentation of application, payment of charges and delivery of certified copies, Rules 472 to 522 of Chapter 23 of the Chhattisgarh Civil Court Rules, 1961 shall apply mutatis mutandis.