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State of Tamilnadu - Section

Section 23 in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

23. Compensation, etc., to be paid in prescribed manner.

- The tasdik allowance and the compensation payable under this Act may be paid in such form and manner, and at such time or times, and in one or more instalments, as may be prescribed.