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[Cites 0, Cited by 0] [Section 136C(1)] [Section 136C] [Entire Act]

State of Tamilnadu - Subsection

Section 136C(1)(f) in The Tamil Nadu Co-Operative Societies Act, 1983

(f)"Reserve Bank" means the Reserve Bank of India constituted under section 3 of the Reserve Bank Act, 1934 (Central Act II of 1934);