Supreme Court - Daily Orders
Urmila Dixit vs Sunil Sharan Dixit on 23 January, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
ITEM NO.16 COURT NO.11 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 720/2023
(Arising out of impugned final judgment and order dated 31-10-2022
in WA No. 1085/2022 passed by the High Court Of M.P. Principal Seat
At Jabalpur)
URMILA DIXIT Petitioner(s)
VERSUS
SUNIL SHARAN DIXIT & ORS. Respondent(s)
(FOR ADMISSION and IA No.5631/2023-EXEMPTION FROM FILING O.T. )
Date : 23-01-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Devdatt Kamat, Sr. Adv.
Mr. Sarvam Ritam Khare, AOR
Mr. Aljo Joseph, Adv.
Ms. Jayasree Narasimhan, Adv.
Mr. Akash Shukla, Adv.
For Respondent(s) Mr. S R Singh, Sr. Adv.
Mrs. Meenakshi Arora, Sr. Adv.
Mr. Uday Prakash, Adv.
Mr. Tushar Arora, Adv.
Mr. Sushant Yadav, Adv.
Mr. Ramjee Pandey, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2023.01.23 16:33:54 IST Reason: