Gujarat High Court
State Of Gujarat vs Vitthalbhai @ Vitthalo Dhula Bhai on 13 October, 2015
Bench: Ks Jhaveri, G.B.Shah
R/CR.A/482/2008 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL NO. 482 of 2008
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STATE OF GUJARAT....Appellant(s)
Versus
VITTHALBHAI @ VITTHALO DHULA BHAI
VEDU....Opponent(s)/Respondent(s)
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Appearance:
PUBLIC PROSECUTOR for the Appellant(s) No. 1
MR SANJAY PRAJAPATI, ADVOCATE for the
Opponent(s)/Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE G.B.SHAH
Date : 13/10/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) R&P and the paperbook are to be called for so as to reach this Court on or before 27/11/2015. List on 30th November 2015.
[ K. S. Jhaveri, J. ] [ G. B. Shah, J. ] hiren Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Oct 14 02:38:53 IST 2015