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Gujarat High Court

State Of Gujarat vs Vitthalbhai @ Vitthalo Dhula Bhai on 13 October, 2015

Bench: Ks Jhaveri, G.B.Shah

                    R/CR.A/482/2008                                             ORDER




                  IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                             CRIMINAL APPEAL  NO. 482 of 2008

         ====================================
                        STATE OF GUJARAT....Appellant(s)
                                      Versus
                     VITTHALBHAI @ VITTHALO DHULA BHAI 
                        VEDU....Opponent(s)/Respondent(s)
         ====================================
         Appearance:
         PUBLIC PROSECUTOR for the Appellant(s) No. 1
         MR SANJAY PRAJAPATI, ADVOCATE for the 
         Opponent(s)/Respondent(s) No. 1
         ====================================

                   CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
                          and
                          HONOURABLE MR.JUSTICE G.B.SHAH
          
                                      Date : 13/10/2015
          
                                   ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE KS JHAVERI) R&P and the paper­book  are to be called for so as to reach this  Court on or before 27/11/2015.  List on 30th November 2015.

[ K. S. Jhaveri, J. ] [ G. B. Shah, J. ] hiren Page 1 of 1 HC-NIC Page 1 of 1 Created On Wed Oct 14 02:38:53 IST 2015