Section 12B(1)(ii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 12B(1)] [Section 12B] [Entire Act]

Union of India - Subsection

Section 12B(1)(ii) in Income Tax Rules, 1962

(ii)in any other case, to the Assessing Officer within whose area of jurisdiction, the principal office of the Unit Trust of India or the concerned Mutual Fund is situated.

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Union of India - Subsection

Section 12B(1)(ii) in Income Tax Rules, 1962