Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(12) in The Oil Mines Regulations, 2017 (12)The agent or manager of a mine shall provide walkway with handrail on the roof of the tank to facilitate inspection and checking of vents, flame arrestor and other facilities so that movement of personnel on roof is safe.
