Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 6 August, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD 1
IN THE HIGH COURT AT CALCUTTA
INTELLECTUAL PROPERTY RIGHTS DIVISION
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024, GA-COM/3/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date:6th August, 2025.
Appearance:
Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv. Mr. Bhabesh Garodia, Adv. Mr. Abhijit Sarkar, Adv.
Mr. Abhik Chitta Kundu, Adv.
...for the plaintiff Mr. Sayantan Bose, Sr. Adv. Mr. Yash Singhi, Adv.(v.c.) Mr. Tanmoy Roy, Adv.
Mr. Deep Bhattacharya, Adv. ...for the defendant no. 3 The Court:- The suit stands adjourned to 9 th September, 2025 for framing of issues.
Discovery, inspection, admission and denial of documents as well as disclosure of documents shall be complete in the meantime.
(SUGATO MAJUMDAR, J.) S.Chandra