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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Mizoram - Subsection

Section 18(1)(d) in The Mizoram Excise Act, 1973

(d)nothing in this section shall apply to the sale of any foreign liquor lawfully produced by any person for his private use and sold by him on his behalf or on behalf of his representative in interest upon his quitting a station or after his decease.