Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Punjab National Bank A Body Corporate vs M/S Swastic Industries on 25 July, 2024

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

                                        Neutral Citation No:=2024:PHHC:093846




         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH
106(2)
                                                 RSA No.1972 of 1994 (O&M)
                                                   Date of Order:25.07.2024

Punjab National Bank A Body Corporate
                                                                     .Appellant
                                      Versus

M/s Swastic Industries and others                                 ..Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Amit Kumar Goyal Advocate for the appellant.

ANIL KSHETARPAL, J

1. The learned counsel representing the appellant prays for permission to withdraw the present regular second appeal.

2. Ordered accordingly.

3. All the pending miscellaneous applications, if any, are also disposed of.



July 25, 2024                                         (ANIL KSHETARPAL)
nt                                                         JUDGE

Whether speaking/reasoned               :YES/NO
Whether reportable                      :YES/NO




                                       1 of 1
                    ::: Downloaded on - 27-07-2024 07:58:08 :::