Punjab-Haryana High Court
Punjab National Bank A Body Corporate vs M/S Swastic Industries on 25 July, 2024
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
Neutral Citation No:=2024:PHHC:093846
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
106(2)
RSA No.1972 of 1994 (O&M)
Date of Order:25.07.2024
Punjab National Bank A Body Corporate
.Appellant
Versus
M/s Swastic Industries and others ..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL Present: Mr. Amit Kumar Goyal Advocate for the appellant.
ANIL KSHETARPAL, J
1. The learned counsel representing the appellant prays for permission to withdraw the present regular second appeal.
2. Ordered accordingly.
3. All the pending miscellaneous applications, if any, are also disposed of.
July 25, 2024 (ANIL KSHETARPAL)
nt JUDGE
Whether speaking/reasoned :YES/NO
Whether reportable :YES/NO
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