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NCT Delhi - Section

Section 182 in The Delhi Land Reforms Rules, 1954

182. Notice of order passed under Section 168.

- Notice of an order passed under Section 168 directing a co-operative farm to be established shall be proclaimed in the Gaon Sabha area by beat of drum and by affixation in some place of public resort in that area. A copy of the notice shall also be sent to the Pradhan of the Gaon Panchayat concerned.