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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2)(iv) in The Orissa Sports Authorities Act, 1994

(iv)deal with all the administrative matters pertaining to appointment, postings, transfers, promotion and disciplinary, actions of the staff of the Sports Authority and District Authorities;