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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(4) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(4)The administrative expenses of the Authority including the salaries, allowances andpension if any, payable to the Secretary and other officer and employees of the Authority shallbe defrayed out of the fund of the Authority.