Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Jharkhand - Subsection

Section 150(1)(d) in Jharkhand Goods and Services Tax Act, 2017

(d)an income tax authority appointed under the provisions of the Income-tax Act, 1961; or