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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(vii) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(vii)disobeys the orders or, or shows disrespect to any of officer of the Jail, or