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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Maharashtra - Subsection

Section 33(3)(d) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(d)interested in a subsisting contract made with, or any work being done for a Municipal Council or Corporation or the Panchayat Samiti or a Zilla Parishad or any State or Central Government or the Water Users' Association: