Rajasthan High Court - Jaipur
The Amalgamated Yatimkhana Moniya ... vs Deewan Sayed Solat Hussain Ali Khan ... on 18 August, 2022
Author: Sudesh Bansal
Bench: Sudesh Bansal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Second Appeal No.814/2011
Amalgamated Yatimkhana Moniya Islamiya
----Appellant
Versus
Deewan Sayed Solat Hussain Ali Khan And Ors.
----Respondents
For Appellant(s) : Mr. M.M. Ranjan, Sr. Advocate assisted by Mr. Rohan Agarwal For Respondent(s) : Mr. Ranvijay Singh for Mr. Anil Mehta Mr. Reashm Bhargava HON'BLE MR. JUSTICE SUDESH BANSAL Order 18/08/2022 On joint request, list again on 25.08.2022 for admission.
All pending applications shall be considered at the time of hearing the appeal for admission.
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