Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 18] [Entire Act] Union of India - Subsection Section 18(b) in The Electricity (Supply) Act, 1948 (b)to supply electricity as soon as practicable to a licensee or other person requiring such supply if the Board is competent under this Act so to do;
