Himachal Pradesh High Court
Pawan Kumar vs . Indian Oil Corp. Ltd. & Ors. on 23 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Pawan Kumar vs. Indian Oil Corp. Ltd. & ors.
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CWP No. 6250/202123.6.2022 Present: Mr. Ajay Sharma, Advocate, vice counsel for the petitioner.
Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for respondents No. 1 and 2. Mr. R. K. Bawa, Sr. Advocate with Mr. Ajay K. Sharma, Advocate, for respondent No.3.
On the request of learned vice counsel for the petitioner, list on 7.7.2022.
r to (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 23.6.2022 (pankaj) ::: Downloaded on - 23/06/2022 20:06:32 :::CIS