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[Cites 0, Cited by 0] [Section 25A(1)] [Section 25A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 25A(1)(a) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(a)before reaching the maximum of the incremental scale in the pre-promotional grade, the date of the next increment in the promotional grade shall be the date of increment as existing in the pre-promotional grade.