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Calcutta High Court (Appellete Side)

Alimuddin Sk & Ors vs The State Of W. B. & Ors on 15 July, 2021

Author: Abhijit Gangopadhyay

Bench: Abhijit Gangopadhyay

15.07.

g.b. Ct No U WPA 10829 of 2021 12 ° .

Alimuddin Sk & Ors. Vs The State of W. B. & Ors. Nobody appears at the time of call. Let the matter go out of the list. (Abhijit Gangopadhyay, J.)