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[Cites 0, Cited by 11] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(1) in The Factories Act, 1948

(1)In every factory, all practicable measures shall be taken to prevent outbreak of fire and its spread, both internally and externally, and to provide and maintain—
(a)safe means of escape for all persons in the event of a fire, and
(b)the necessary equipment and facilities for extinguishing fire.