Kerala High Court
Hameed vs Kunhayisha on 11 August, 2025
2025:KER:61187
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE K. NATARAJAN
MONDAY, THE 11TH DAY OF AUGUST 2025 / 20TH SRAVANA, 1947
OP(C) NO. 820 OF 2024
AGAINST THE ORDER/JUDGMENT DATED 16.03.2024 IN OS NO.1 OF
2019 OF ASSISTANT SESSIONS COURT/SUB COURT/COMMERCIAL COURT,
VADAKARA
PETITIONER:
HAMEED
AGED 59 YEARS
S/O KUNHAMMED HAJI, BUSINESS EDAKKUDI HOUSE, PURAMERI
VILLAGE PURAMERI DESOM POST-MUTHUVADATHUR, VATAKARA
TALUK, PIN - 673105
BY ADVS.
SMT.M.R.MINI
SRI.VINOD RAVINDRANATH
SMT.MEENA.A.
SRI.K.C.KIRAN
SRI.M.DEVESH
SHRI.ANISH ANTONY ANATHAZHATH
SHRI.THAREEQ ANVER
SMT.NIVEDHITHA PREM.V
RESPONDENTS:
1 KUNHAYISHA
AGED 83 YEARS
D/O KUNHABDULLA HAJI, CHERUVATH HOUSE, KADAMERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN
- 673105
2 KADEESA,
AGED 85 YEARS
D/O ABDULLA HAJI, MAYAMKULATH HOUSE, MANIYUR AMSOM
OP(C) NO. 820 OF 2024 2
2025:KER:61187
MANDARATHUR DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT,, PIN - 673105
3 KUNHAMMED KUTTY
AGED 64 YEARS
S/O KUNHAMMAD HAJI, PAREMMAL HOUSE, NADAKKUTHAZHA
VILLAGE, NADAKKUTHAZHA DESOM, POST- MAYYANNUR,
VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
4 ASSAN
AGED 65 YEARS
S/O MOIDU HAJI, PARAMBATH-, HOUSE, VILATHAPURAM
AMSOM KUNINGAD DESOM, POST- KUNINGAD, VATAKARA
TALUK, KOZHIKODE DISTRICT., PIN - 673503
5 ABDUL KHADAR
AGED 53 YEARS
S/O MOIDU HAJI, THERAYAMVELLI HOUSE, VILATHAPURAM
AMSOM KUNINGAD DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT., PIN - 673105
6 MUHAMMED
AGED 57 YEARS
S/O MOIDU, NO. 68, 3RD CROSS, NEAR SHASTRY
MEMORIAL HALL, NGEF LAYOUT, PARTAL COLONY, SANJAY
NAGAR, BENGALURU, KARNATAKA., PIN - 560094
7 MUHAMMADALI
AGED 55 YEARS
S/O MOIDU HAJI, THERAYAMVELLI HOUSE, VILATHAPURAM
AMSOM KUNINGAD DESOM, VATAKARA TALUK, KOZHIKODE
DISTRICT., PIN - 673105
8 ASSISTANT EDUCATIONAL OFFICER,
CHOMBALA SUB DISTRICT, AZHIYUR, VATAKARA TALUK,
KOZHIKODE DISTRICT., PIN - 673105
9 HEAD MASTER,
MUTHUVADATHUR MUP SCHOOL , POST MUTHUVADATHUR,
VATAKARA TALUK, KOZHIKODE., PIN - 673503
OP(C) NO. 820 OF 2024 3
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10 BEEYATHU
AGED 74 YEARS
D/O ANDRU HAJI, MADATHIL HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT.,
PIN - 673105
11 KUNHAMI
AGED 72 YEARS
D/O ANDRU HAJI, CHERUVATH HOUSE, KADAMERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
12 KHADEEJA
AGED 69 YEARS
D/O ANDRU HAJI, VALIYAPARAMBATH HOUSE, KADAMERI
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT.,
PIN - 673105
13 ASYA
AGED 69 YEARS
D/O ANDRU HAJI, PARAMBATH-, HOUSE, MUTHUVADATHUR
AMSOM DESOM, VATAKARA-, TALUK, KOZHIKODE
DISTRICT., PIN - 673105
14 JAMEELA
AGED 65 YEARS
D/O ANDRU HAJI, NARIKKOOTTIL HOUSE, KUNNUMMAL
AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT.,
PIN - 673105
15 AYISHU
AGED 64 YEARS
W/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
16 MUBARAK
AGED 47 YEARS
S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
OP(C) NO. 820 OF 2024 4
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17 MARSOOK,
AGED 44 YEARS
S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
18 MANSOOR
AGED 42 YEARS
S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
19 MUBARIF
AGED 39 YEARS
S/O KUNHAMMED, THAYYIL HOUSE, MUTHUVADATHUR AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT., PIN -
673105
20 RASIYA,
AGED 59 YEARS
W/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT,
KERALA., PIN - 673105
21 THASFEER
AGED 34 YEARS
S/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT,
KERALA., PIN - 673105
22 SHAHEER
AGED 32 YEARS
S/O KUNHABDULLA, CHERUVATH HOUSE, KADAMERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT,
KERALA., PIN - 673105
23 KUNHABDULLA
AGED 74 YEARS
S/O ABDULLA, OTHAYOTH HOUSE, KUNINGAD AMSOM DESOM,
VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA., PIN -
673105
OP(C) NO. 820 OF 2024 5
2025:KER:61187
24 KUNHAMMED HAJI
AGED 72 YEARS
S/O ABDULLA HAJI, MAYANKALATHIL HOUSE,
MANTHARATHUR -, AMSOM DESOM,VATAKARA TALUK,
KOZHIKODE., PIN - 673105
25 SUBAIDA
AGED 69 YEARS
D/O ABDULLA HAJI, EDAVANAPOYIL HOUSE, KEEZHAL
AMSOM DESOM, VATAKARA TALUK KOZHIKODE DISTRICT,
KERALA., PIN - 673105
26 FOUSIYA
AGED 64 YEARS
D/O ABDULLA HAJI, AALATTIL HOUSE, AYANCHERI AMSOM
DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT,
KERALA., PIN - 673105
27 AASHIQ
AGED 49 YEARS
S/O ABDULLA HAJI, MAYANKALATHIL HOUSE,
MANTHARATHUR AMSOM-, DESOM, VATAKARA TALUK,
KOZHIKODE DISTRICT., PIN - 673105
28 KUNHALI
AGED 62 YEARS
S/O KUNHAMMED HAJI, BUSINESS, EDAKKUDI HOUSE,
PURAMERI VILLAGE, PURAMERI DESOM, POST
MUTHUVADATHUR VATAKARA TALUK, KOZHIKODE DISTRICT.,
PIN - 673105
29 PATHU PARAMMEL ( SOUGHT TO BE IMPLEADED )
W/O LATE KUNHAMMED KUTTY, PARAMMEL HOUSE, VATAKARA
AMSOM, NADAKKUTHAZHA DESOM, VATAKARA TALUK,
NADAKKUTHAZHA . ( SOUGHT TO BE IMPLEADED )
30 FASAL PARAMMEL, ( SOUGHT TO BE IMPLEADED )
S/O LATE KUNHAMMED KUTTY, PARAMMEL HOUSE, VATAKARA
AMSOM, NADAKKUTHAZHA DESOM, VATAKARA TALUK,
NADAKKUTHAZHA POST. ( SOUGHT TO BE IMPLEADED )
31 SAFIYA ( SOUGHT TO BE IMPLEADED )
OP(C) NO. 820 OF 2024 6
2025:KER:61187
SAFIYA, D/O LATE KUNHAMMED KUTTY, PALOLI HOUSE,
KALLERI, VATAKARA TALUK, PONMERI PARAMB. ( SOUGHT
TO BE IMPLEADED )
32 SAMEERA ( SOUGHT TO BE IMPLEADED )
MANIYUR, PUTHANPURAYIL, VATAKARA, KOZHIKODE,
( SOUGHT TO BE IMPLEADED )
33 SAJEERA ( SOUGHT TO BE IMPLEADED )
KALAMULLATHIL HOUSE, KANINGAD P.O, 673503.
( SOUGHT TO BE IMPLEADED )
BY ADVS.
SRI.MANU VYASAN PETER
SRI.P.B.SUBRAMANYAN
SRI.SABU GEORGE
SMT.B.ANUSREE
SHRI.P.B.KRISHNAN (SR.)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
11.08.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 820 OF 2024 7
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JUDGMENT
(Dated this the 11th day of August, 2025) The learned counsel for the petitioner submits, that this Original Petition is not pressed.
Accordingly, the Original Petition (Civil) is dismissed as not pressed.
Sd/-
K. NATARAJAN JUDGE vnk/-
OP(C) NO. 820 OF 2024 82025:KER:61187 APPENDIX OF OP(C) 820/2024 PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S.1/2019 ON THE FILE OF THE COURT OF THE SUBORDINATE JUDGE OF VATAKARA DATED 21.01.2019. EXHIBIT P2 TRUE COPY OF THE PLAINT IN O.S.156/2017 ON THE FILE OF THE COURT OF THE MUNSIFF OF NADAURAM, DATED 27.11.2017 EXHIBIT P3 TRUE COPY OF I.A. 1 OF 2024 IN O.S.1/2019 DATED 04.03.2024.
EXHIBIT P4 TRUE COPY OF THE COUNTER FILED BY THE RESPONDENTS 3 TO 7 IN IA 1/2024 DATED 07.03.2024 EXHIBIT P5 TRUE COPY OF THE ORDER IN I.A. 1/2024 DATED 16.03.2024.