Calcutta High Court
Cit Kolkata-Iv vs Nistha Roadways Pvt.Ltd on 21 April, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
IN THE HIGH COURT AT CALCUTTA Special Jurisdiction (Income Tax) Original Side Present :
The Hon'ble Justice Girish Chandra Gupta And The Hon'ble Justice Arindam Sinha 21st April, 2015 ITA 835 of 2004 CIT Kolkata-IV Vs. Nistha Roadways Pvt.Ltd.
The Court :- This matter has been listed under the heading "For Dismissal" with endorsement '2'.
Today none appeared. Let the matter be listed under the heading "For Dismissal"
with endorsement '3' on 23.04.2015.
(Girish Chandra Gupta, J.) (Arindam Sinha, J.) ANC.