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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(2)If there is any order directing the forfeiture of the whole or any part of the security the amount to be forfeited shall be deducted from the security deposit and balance, if any, shall be refunded to the applicant.