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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of Andhra Pradesh - Subsection

Section 36(5)(c) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only); and