Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 31 in The Hire-Purchase Act, 1972 31. Act not to apply to existing agreements .This Act shall not apply in relation to any hire-purchase agreement made before the commencement of this Act.
