Rajasthan High Court - Jodhpur
Manoharmal vs State Of Raj. & Ors on 18 May, 2009
Author: Prakash Tatia
Bench: Prakash Tatia
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
1
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR.
JUDGMENT
S.B. Civil Writ Petition MAHESH KHOJA & ORS Vs. STATE OF
1
No. 3452/2009 RAJ. & ORS
S.B. Civil Writ Petition SATARAM & ORS Vs. STATE OF
2
No. 3482/2009 RAJASTHAN & ORS
S.B. Civil Writ Petition
3 DEVI LAL Vs. STATE OF RAJ. & ORS
No. 4258/2009
S.B. Civil Writ Petition MAHENDRA Vs. STATE OF RAJ. &
4
No. 4265/2009 ORS
S.B. Civil Writ Petition CHETAN KUMAR & ORS Vs. STATE
5
No. 4800/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition NANDLAL SWARNKAR Vs. STATE OF
6
No. 4825/2009 RAJ. & ORS
S.B. Civil Writ Petition JETH MAL CHOUHAN & ANR Vs.
7
No. 4918/2009 STATE OF RAJ. & ANR
S.B. Civil Writ Petition CHANDRA VEER SINGH & ORS Vs.
8
No. 4919/2009 STATE OF RAJ. & ANR
S.B. Civil Writ Petition DINESH KUMAR & ORS Vs. STATE OF
9
No. 4923/2009 RAJ. & ORS.
S.B. Civil Writ Petition SAILENDRA KUMAR CHHANGANI &
10
No. 4941/2009 ORS Vs. STATE OF RAJ. & ORS.
S.B. Civil Writ Petition RAJ BAHADUR SINGH & ORS Vs.
11
No. 4949/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition SHANKAR LAL & ANR Vs. STATE OF
12
No. 4950/2009 RAJ. & ORS.
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
2
S.B. Civil Writ Petition RAVINDRA SINGH & ORS Vs. STATE
13
No. 4954/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition CHANDRA SHEKHAR PUROHIT &
14
No. 4955/2009 ORS Vs. STATE OF RAJ. & ORS
S.B. Civil Writ Petition JWARA RAM & ORS Vs. STATE OF
15
No. 4958/2009 RAJ. & ORS.
S.B. Civil Writ Petition MANGAL DASS LAKHAT Vs. STATE OF
16
No. 4970/2009 RAJ. & ORS.
S.B. Civil Writ Petition PEERA RAM CHOUDHARY Vs. STATE
17
No. 4977/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition RAKESH KUMAR SEN & ANR Vs.
18
No. 4978/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition ASHOK KUMAR & ANR Vs. STATE OF
19
No. 4982/2009 RAJ. & ORS.
S.B. Civil Writ Petition DUDDARAM & ORS Vs. STATE OF
20
No. 4990/2009 RAJ. & ORS.
S.B. Civil Writ Petition MANOHARMAL Vs. STATE OF RAJ. &
21
No. 4991/2009 ORS
S.B. Civil Writ Petition MAHENDRA SINGH Vs. STATE OF
22
No. 4992/2009 RAJ. & ORS
S.B. Civil Writ Petition BHANU PRATAP RAJAWAT & ORS Vs.
23
No. 4997/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition HANUMANA RAM & ORS Vs. STATE
24
No. 3450/2009 OF RAJ. & ORS
S.B. Civil Writ Petition BALVEER BANGRA Vs. STATE OF RAJ.
25
No. 3451/2009 & ORS.
S.B. Civil Writ Petition SHIV LAL JAT & ORS Vs. STATE OF
26
No. 3453/2009 RAJ. & ORS
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
3
S.B. Civil Writ Petition JOG RAJ SUTHAR Vs. STATE OF RAJ.
27
No. 3454/2009 & ORS
S.B. Civil Writ Petition OMA RAM & ORS Vs. STATE OF RAJ.
28
No. 3457/2009 & ORS
S.B. Civil Writ Petition MAHENDRA SINGH & ORS Vs. STATE
29
No. 3459/2009 OF RAJ. & ORS
S.B. Civil Writ Petition KHIRAJ SINGH & ORS. Vs. STATE OF
30
No. 3460/2009 RAJ. & ORS.
S.B. Civil Writ Petition ARVIND & ORS Vs. STATE OF RAJ. &
31
No. 3461/2009 ORS
S.B. Civil Writ Petition SUDHESH RAJPUROHIT & ORS. Vs.
32
No. 3462/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition MANISH KUMAR DADHICH & ORS Vs.
33
No. 3463/2009 STATE & ORS.
S.B. Civil Writ Petition
34 GAMANDA RAM Vs. STATE & ORS.
No. 3464/2009
S.B. Civil Writ Petition LADHU LAL KHATIK & ORS Vs. STATE &
35
No. 3465/2009 ORS.
S.B. Civil Writ Petition NIRMAL SINGH & ORS. Vs. STATE &
36
No. 3466/2009 ORS.
S.B. Civil Writ Petition SMT. ANSHU MATHUR & ORS. Vs.
37
No. 3467/2009 STATE OF RAJASTHAN
S.B. Civil Writ Petition HANUMAN RAM AND ORS. Vs. THE RAJ.
38
No. 3468/2009 STATE OF RAJ. AND ORS.
S.B. Civil Writ Petition KAILASH KUMAR PALIWAL & ORS. Vs.
39
No. 3469/2009 STATE OF RJASTHAN & ORS.
S.B. Civil Writ Petition MADAN SINGH & ORS. Vs. STATE OF
40
No. 3470/2009 RAJ. & ORS.
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
4
S.B. Civil Writ Petition ASHU DAN & ORS Vs. STATE OF RAJ. &
41
No. 3471/2009 ORS.
S.B. Civil Writ Petition SHAKTI DAN CHARAN Vs. STATE OF
42
No. 3472/2009 RAJ. & ORS.
S.B. Civil Writ Petition KHARTHA RAM & ORS Vs. STATE OF
43
No. 3473/2009 RAJ. & ORS.
S.B. Civil Writ Petition VIJENDRA SINGH & ORS. Vs. STATE OF
44
No. 3474/2009 RAJ. & ORS.
S.B. Civil Writ Petition DINESH KUMAR & ORS Vs. STATE OF
45
No. 3475/2009 RAJ. & ORS
S.B. Civil Writ Petition PURSHOTTAM SHARMA & ORS. Vs.
46
No. 3476/2009 STATE OF RAJ & ORS.
S.B. Civil Writ Petition MANJU & ORS. Vs. STATE OF RAJ. &
47
No. 3477/2009 ORS.
S.B. Civil Writ Petition
48 RAJA RAM Vs. STATE OF RAJ. & ORS
No. 3478/2009
S.B. Civil Writ Petition DAULAT RAM PARIHAR & ORS Vs.
49
No. 3479/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition JUNJAR SINGH Vs. STATE OF RAJ. &
50
No. 3480/2009 ORS
S.B. Civil Writ Petition SURESH KUMAR & ORS Vs. STATE OF
51
No. 3481/2009 RAJASTHAN & ORS
S.B. Civil Writ Petition DHARMA RAM & OTHERS Vs. STATE OF
52
No. 3484/2009 RAJ. & ORS.
S.B. Civil Writ Petition MANOHAR LAL BISHNOI &ORS. Vs.
53
No. 3485/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition
54 SAHAB RAM & ORS. Vs. STAT E & ORS
No. 3486/2009
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
5
S.B. Civil Writ Petition ARVIND SWAMI & ORS Vs. STATE OF
55
No. 3487/2009 RAJASTHAN & ORS
S.B. Civil Writ Petition BHANWAR LAL & ORS Vs. STATE OF
56
No. 3488/2009 RAJ. & ORS
S.B. Civil Writ Petition RAKESH KUMAR SHARMA & ORS Vs.
57
No. 3489/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition BHANWAR LAL PANWAR & ORS Vs.
58
No. 3490/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition
59 SUNIL Vs. STATE OF RAJ. & ORS
No. 3491/2009
S.B. Civil Writ Petition MADAN LAL & ORS Vs. STATE OF
60
No. 3492/2009 RAJ. & ORS
S.B. Civil Writ Petition RAVINDRA KUMAR Vs. STATE OF RAJ.
61
No. 3493/2009 & ORS
S.B. Civil Writ Petition LEELADHAR MEGHWAL Vs. STATE OF
62
No. 3494/2009 RAJ. & ORS.
S.B. Civil Writ Petition
63 KARNA RAM Vs. STATE OF RAJ. & ORS.
No. 3495/2009
S.B. Civil Writ Petition RAJ KUMAR SHARMA & ORS Vs.
64
No. 3496/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition DINESH CHANDRA LABANA & ORS
65
No. 3497/2009 Vs. STATE OF RAJ. & ORS
S.B. Civil Writ Petition NATWAR LAL & ORS Vs. STATE OF
66
No. 3498/2009 RAJ. & ORS
S.B. Civil Writ Petition BHARAT SINGH & ORS. Vs. STATE OF
67
No. 3499/2009 RJASTHAN & ORS.
S.B. Civil Writ Petition BHAGAWAN SINGH & ORS Vs. STATE
68
No. 3810/2009 OF RAJ. & ORS
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
6
S.B. Civil Writ Petition KHUSHPAL SINGH & ORS Vs. STATE
69
No. 4114/2009 OF RAJ. & ORS
S.B. Civil Writ Petition SANDEEP KUMAR & ORS Vs. STATE
70
No. 4153/2009 OF RAJ. & ORS
S.B. Civil Writ Petition JAY PRAKASH MAIDA & ORS Vs. STATE
71
No. 4170/2009 OF RAJ. & ORS
S.B. Civil Writ Petition KESHAR SINGH SHAKTAWAT & ORS Vs.
72
No. 4184/2009 STATE & ORS.
S.B. Civil Writ Petition CHANDAR PRAKESH BISHNOI & ORS
73
No. 4187/2009 Vs. STATE OF RAJ. & ORS
S.B. Civil Writ Petition SOHANLAL KHADA & ORS Vs. STATE
74
No. 4188/2009 OF RAJ. & ORS
S.B. Civil Writ Petition
75 SAWAI RAM Vs. STATE & ORS.
No. 4194/2009
S.B. Civil Writ Petition
76 VIJAY SINGH Vs. STATE & ORS.
No. 4195/2009
S.B. Civil Writ Petition POONAM CHAND SOLANKI & ANR Vs.
77
No. 4199/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition MAHENDRA KUMAR & ANR. Vs. STATE
78
No. 4208/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition SHALENDER KUMAR & ORS Vs.
79
No. 4209/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition PRITI TRIPATHI & ORS Vs. STATE OF
80
No. 4212/2009 RAJ. & ORS
S.B. Civil Writ Petition SUKHDAV SINGH & ORS Vs. STATE OF
81
No. 4213/2009 RAJ. & ORS
S.B. Civil Writ Petition PRAKASH BHABHORE & ORS Vs.
82
No. 4215/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
7
S.B. Civil Writ Petition PUSHPA KUMARI Vs. STATE OF RAJ. &
83
No. 4223/2009 ORS.
S.B. Civil Writ Petition
84 MOOL SINGH Vs. STATE & ORS.
No. 4244/2009
S.B. Civil Writ Petition AJAY KUMAR MALI & ORS Vs. STATE
85
No. 4259/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition
86 SRIRAM Vs. STATE & ORS.
No. 4272/2009
S.B. Civil Writ Petition AJIT PAL SINGH & ORS Vs. STATE OF
87
No. 4276/2009 RAJ. & ORS
S.B. Civil Writ Petition RAVINDRA SINGH & ORS Vs. STATE OF
88
No. 4288/2009 RAJ. & ORS.
S.B. Civil Writ Petition GOPAL LAL MEENA & ORS Vs. STATE
89
No. 4295/2009 OF RAJ. & ORS
S.B. Civil Writ Petition RAMLAL GAMAR & ORS Vs. STATE
90
No. 4402/2009 OF RAJ. & ORS
S.B. Civil Writ Petition YAMUNA SHANKER & ORS Vs. STATE
91
No. 4403/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition DINESH SINGARIA & ORS Vs. STATE
92
No. 4405/2009 OF RAJ. & ORS
S.B. Civil Writ Petition BHURJEE & ORS Vs. STATE OF RAJ.
93
No. 4414/2009 & ORS
S.B. Civil Writ Petition CHAMPA LAL SONI & ORS Vs. STATE
94
No. 5015/2009 OF RAJ. & ORS
S.B. Civil Writ Petition GAJENDRA SINGH Vs. STATE OF RAJ.
95
No. 5017/2009 & ORS.
S.B. Civil Writ Petition PRABHU RAM & ANR Vs. STATE OF
96
No. 5018/2009 RAJ. & ORS.
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
8
S.B. Civil Writ Petition SMT. VANDANA SHARMA Vs. STATE
97
No. 5020/2009 OF RAJ. & ORS
S.B. Civil Writ Petition RAJENDRA KUMAR & ORS Vs. STATE
98
No. 5022/2009 OF RAJ. & ORS.
S.B. Civil Writ Petition SANJAY PARIKH & ANR Vs. STATE
99
No. 5023/2009 OF RAJ. & ORS
S.B. Civil Writ Petition MANGI LAL MADHAV & ORS Vs.
100
No. 5027/2009 STATE OF RAJ. & ORS.
S.B. Civil Writ Petition SMT. BHAGWATI CHAUHAN & ORS
101
No. 5029/2009 Vs. STATE OF RAJ. & ORS
S.B. Civil Writ Petition SUMER & ORS Vs. STATE OF RAJ. &
102
No. 5034/2009 ORS.
S.B. Civil Writ Petition RAMRAKH BISHNOI & ORS Vs. STATE
103
No. 5035/2009 OF RAJ. & ORS
S.B. Civil Writ Petition KARAN SINGH & ORS Vs. STATE OF
104
No. 5036/2009 RAJ. & ORS.
S.B. Civil Writ Petition GUNMALA JAIN & ORS Vs. STATE OF
105
No. 5044/2009 RAJ. & ORS.
S.B. Civil Writ Petition ARJUN SINGH RATHORE & ORS Vs.
106
No. 5049/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition MARUDHAR KANWAR & ANR Vs.
107
No. 5053/2009 STATE OF RAJ. & ORS
S.B. Civil Writ Petition GORDHAN SINGH & ORS. Vs. STATE &
108
No. 4969/2009 ORS.
S.B. Civil Writ Petition MUKESH KUMAR PAREEK & ORS. Vs.
109
No. 4502/2009 STAET & ORS.
S.B. Civil Writ Petition CHANDRA PRAKASH KARWASRA &
110
No. 5016/2009 ORS. Vs. STATE & ORS.
S.B. Civil Writ Petition No.3452 /09
Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
9
Date of Order:- May 18 ,2009.
PRESENT
HON'BLE MR. JUSTICE PRAKASH TATIA.
Servashri PP Choudhary, TRS Sodha, JVS Deora, RS Saluja,
SS Nibran, IR Choudhary, MR Choudhary, Sanjeet Purohit,
Anish Ahmed, PS Chundawat,DL Rawla, Gajendra
Chhangani, Satyadev Singh, MP Goswami, VR Choudhary,
SL Sankhla, MK Dube,Rajesh Choudhary, RRC Gorsia,
Bharat Devasi, JS Choudhary, AS Rathore, LS Jodha,
Rakesh Arora, Usman Gani, VR Choudhary, JR Beniwal, SD
Vyas,Ajitabh Acharya, Sabir Khan, Sandeep Saruparia, MS
Godara, Rajesh Shah, Vikram Rajpurohit, Sanjay Vyas, VK
Bhadu, Manish Dadhich, HS Bhati, Gulab Singh Bhati, Sushil
Bishnoi, Santosh Choudhary, Roshan Lal, SS Bishnoi, RS
Choudhary, Gopal Acharya, Vijay Purohit, Rajesh Panwar,
KL Vishnoi, Nitin Ojha, Abhishek Mirdha, PR Mehta, HS
Sandhu, Laxmi Narayan, Ram Prasad Singaria, HS Balot,
BN Kalla, DL Rawla, Vinay Jain, NR Choudhary, Devendra
Singh Dev, Parikshit Nayak, Harish Purohit, SK Mathur, ML
Choudhary, Ramesh Purohit, KC Chudhary, AD Charan,
Mahendra Prajapat BR Bishnoi, BS Deora,for the petitioners.
Mr. RL Jangid,, Addl. Advocate General with Mr.Rajesh Bhati
for the respondent-the State.
BY THE COURT:
In view of the judgment of this Court delivered in S.B.Civil Writ Petition No.2579/09-Devendra Kumar & ors. v. The State & ors. and 502 connected matters decided on 15.5.2009 and in view of the judgment delivered by the S.B. Civil Writ Petition No.3452 /09 Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.
10 Jaipur Bench of this Court in S.B.Civil Writ Petition No.4652/09 and connected 632 writ petitions dated 8.5.2009, these writ petitions are also allowed in the following terms:-
I. During continuation of the work, as detailed out hereinabove, the invocation of the last extension is arbitrary and illegal; and the consequential automatic termination orders of the petitioners are set aside.
II. The RPSC/DPC selected candidates/employees are still not available and next academic sessions is about to start; even urgent temporary appointments under Rule 28 of the Rules of 1971 are not possible due to short span of one month and a half left to start with the process of admission and academic session, therefore, as per the aims and objects of the Scheme, respondents are directed to consider the cases of the petitioners for continuation in service till regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available in S.B. Civil Writ Petition No.3452 /09 Mahesh Khoja & ors. vs. State of Raj. & ors.
& connected writ petitions.11
the light of the above observations;
III. Even in case of appropriate order of continuation in service till regularly selected candidates from RPSC/DPC selected persons are available, the petitioners are not entitled for wages of the vacations, in other words, when the schools are closed.
IV. In case the regularly selected candidates from RPSC/persons selected and recommended by the DPC for promotion are made available, then the respondents can terminate services of the petitioners after preparation of the seniority list on the State level as per their date of appointment and merit assigned to them, by following the principle of 'last come first go' to the extent of availability of the selected candidates and while doing so, the respondents will keep the interest of the present students and prospective students in view."
(PRAKASH TATIA),J.
mlt.